Z.A. HAQ, . PUSHPA V. GANEDIWALA

332 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• GAJANAN S/O. KISANRAO BHADKE v. STATE OF MAHARASHTRA THR. THE SECRETARY, MINISTRY OF HOME DEPARTMENT and OTHRS. — Bombay High Court (2020-01-03)
• MOHAMMAD WASHIM BAWLA v. UNION OF INDIA MINISTRY OF FINANCE THR. ITS SECRETARY DEPT. OF REVENUE NEW DELHI — Bombay High Court (2020-01-03)
• ASIF MOHAMMED ASHRAF KALIWALA, THR. HIS WIFE MRS. SHAISTA ASIF KALIWALA v. UNION OF INDAI, MINISTRY OF FINANCE, THR. ITS SECRETARY, DEPTT. OF REVENUE, NEW DELHI — Bombay High Court (2020-01-03)
• POOJA W/O RAKESH AGRAWAL v. STATE OF MAH. THROUGH STATION OFFICER, IMAMWADA P.S. NAGPUR — Bombay High Court (2020-01-03)
• BABAN DEVIDAS NAGTHANE AND 3 OTHERS v. STATE OF MAH., THR. PSO P S MAHAGAON DIST YAVATMAL AND 2 OTHERS — Bombay High Court (2019-12-09)
• DEEPALI RAJESH KACHARE v. THE STATE OF MAH., THR. PSO PS RAMNAGAR DIST CHANDRAPUR — Bombay High Court (2019-12-09)
• KANCHAN D/O CHOURAYJI GOKHE AND OTHERS v. STATE OF MAH. THROUGH POLICE STATION OFFICER, P.S. HUDKESHWAR NAGPUR — Bombay High Court (2019-12-09)
• PRAKASH BHIMRAO MANDILIK v. THE STATE OF MAHARASHTRA THR. P.S. KALMESHWAR — Bombay High Court (2019-12-09)
• VAIBHAV DNYANESHWAR JOSHI AND ANOTHER v. STATE OF MAH., THR. PSO PS SHEGAON CITY TQ KHAMGAON DIST BULDHANA — Bombay High Court (2019-12-09)
• MRS. POOJA JINDAL W/O SHRI VISHAL JINDAL AND ANOTHER v. MRS. SUSHMA W/O VIJAYKUMAR JINDAL — Bombay High Court (2019-10-22)