Z.A. HAQ, NITIN B. SURYAWANSHI

26 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• GAJANAN BABULAL BATTULWAR (IN JAIL) v. SUPTD. OF CENTRAL PRISON, NAGPUR — Bombay High Court (2020-07-10)
• ARUN S/O GULAB GAWLI (IN JAIL) v. DEPUTY INSPECTOR GENERAL (PRISONS) (EAST) NAGPUR AND ANOTHER — Bombay High Court (2020-07-07)
• SAU. VANDANA RAMKISHORSINGH SURYAVANSHI (RAJPUT) v. STATE OF MAH. THR. MANTRALAYA REVENUE DEPTT, MUMBAI AND OTHERS — Bombay High Court (2020-07-07)
• BHIKAJI S/O JAGDEO BAGHE and 3 OTHERS v. STATE OF MAH. THR. PSO PS PATUR TAH.PATUR DISTAKOLA and ANOTHER — Bombay High Court (2020-07-07)
• PRAMOD S/O TRYAMBAK NAGARALE ( IN JAIL) v. STATE OF MAH., THR. DY SECRETARY MINISTRY OF HOME DEPARTMENT MUMBAI — Bombay High Court (2020-07-07)
• BHAIYYA S/O. VIJAY CHAKRE v. THE STATE OF MAHARASHTRA THR. THE P.S.O., P.S. ASEGAON, — Bombay High Court (2020-07-07)
• SAU. VANDANA RAMKISHORSINGH SURYAVANSHI (RAJPUT) v. STATE OF MAHARASHTRA, THR. MANTRALAYA, REVENUE DEPTT., MUMBAI AND OTHERS — Bombay High Court (2020-07-07)
• NARAYAN S/O MAHADEV MISAL (IN JAIL) v. STATE OF MAH., THR. ITS CHIEF SECRETARY MANTRALAYA MUMBAI AND ANOTHER — Bombay High Court (2020-07-07)
• MURLI MANIRAM DHURVE v. STATE OF MAH. THR. DIVISION COMMISSIONER NAGPUR and ANOTHER — Bombay High Court (2020-07-07)
• BILAL MUSTAFAALI SAIYYAD (IN JAIL) v. STATE OF MAH., THR. D.I.G. (EAST REGION) NAGPUR AND ANOTHER — Bombay High Court (2020-06-23)