Z.A. HAQ, AVINASH G. GHAROTE

41 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• RAMU RAGHOBAJI DAWARE v. DY. INSPECTOR GENERAL OF PRISON, (EAST REGION), NAGPUR AND ANOTHER — Bombay High Court (2020-10-29)
• MANORAMA D/O CHANDRAPRAKASH BINAK v. STATE OF MAH.THRO.P.S.O. , AJNI P.S. , NAGPUR. — Bombay High Court (2020-08-21)
• ABHIJIT S/O JAYANT CHOUDHARI (IN JAIL) v. STATE OF MAH. THR. PSO PS AMBAZARI , NAGPUR (NOW EOW) — Bombay High Court (2020-08-21)
• MOHD. HASAN MAHENDI HASAN SHEIKH v. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION), NAGPUR and ANOTHER — Bombay High Court (2020-08-21)
• SUNITA W/O JUGALKISHOR GILDA v. MUNICIPAL CORPORATION,AMRAVATI THR. ITS MUNICIPAL COMMISSIONER, RAJKAMAL CHOWK, AMRAVATI and ANOTEH — Bombay High Court (2020-08-21)
• ASHOK S/O RAMDAS NIRBAT v. THE SUPERINTENDENT OF POLICE, NAGPUR DIST.(RURAL) CIVIL LINES, NAGPUR and 9 OTHERS — Bombay High Court (2020-08-21)
• RAHUL S/O ANIL KHOBRAGADE (IN JAIL) v. STATE OF MAHARASHTRA, THR. COMMISSIONER OF POLICE, NAGPUR CITY, NAGPUR — Bombay High Court (2020-08-21)
• JYOTI TIJARE W/O KAUSTUBH GANDHALIKAR v. STATE OF MAH. THR. PS IN CHARGE, SITABULDI PS, NAGPUR and 4 OTHERS — Bombay High Court (2020-08-21)
• STHANIK KANTRATDAR KALYAN ASSOCIATION KHAPERKHEDA, THR. ITS PRESIDENT ASHOK M. RAMTEKE v. STATE OF MAH., THR. SECRETARY, HOME DEPTT., MANTRALAYA, AND OTHERS — Bombay High Court (2020-08-21)
• RAHUL S/O ARUN MARODE and ANOTHER v. STATE OF MAH. THR. PSO PS SHEGAON TQSHEGAON DISTBULDHANA and ANOTHER — Bombay High Court (2020-08-18)