Z.A. HAQ, AMIT B. BORKAR

551 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• AKASH S/O BANKAT YEDANI AND ANOTHER v. STATE OF MAH. THR. PSO PS KODHALI DIST.NAGPUR — Bombay High Court (2021-05-06)
• SANJAY S/O SHANKARRAO PRANJALE v. STATE OF MAHARASHTRA, THR. PSO PS RAMDASPETH, AKOLA AND ANOTHER — Bombay High Court (2021-05-06)
• VAIBHAV SURYAKANT JAIPURIA AND ANOTHER v. STATE OF MAHARASHTRA, THR. SPECIAL EXECUTIVE MAGISTRATE, SONEGAON DIVISION, DIST. NAGPUR — Bombay High Court (2021-05-06)
• GAJANAN BAJIRAO SHELKE v. THE STATE OF MAHARASHTRA THR. PSO, PS, MALKAPUR CITY TQ. MALKAPUR, DIST. BULDHANA.AND ANOTHER — Bombay High Court (2021-04-29)
• MEER RAZIK ALI MEER ABID ALI AND ANOTHER v. STATE OF MAHA., THR. PSO., PS., FREZARPURA, AMRAVATI CITY, DIST. AMRAVATI AND ANOTHER — Bombay High Court (2021-04-29)
• MINA SANJAY SHALIGRAM AND OTHERS v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER POLICE STATION HUDKESHWAR NAGPUR — Bombay High Court (2021-04-29)
• NAVED ALI S/O ABID ALI v. THE STATE OF MAHARASHTRA, THROUGH PSO PS FREZARPURA, AMRAVATI — Bombay High Court (2021-04-29)
• UDDHAV S/O MAROTI BHANDEKAR v. STATE OF MAHARASHTRA, THR. PSO., POLICE STATION ARMORI, TAH. ARMORI, DIST. GADCHIROLI — Bombay High Court (2021-04-29)
• VIJAY S/O MANOHARRAO JAWANJAL v. STATE OF MAHA., THR. PSO., ASEGAON, DIST. AMRAVATI — Bombay High Court (2021-04-29)
• LAXMAN NARAYAN DHUMALE AND 6 OTHERS v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER, POFALI TQ. UMARKHED DIST. YAVATMAL AND ANOTHER — Bombay High Court (2021-04-29)