Z.A. HAQ

9,082 recorded High Court judgment(s) · 2007–2021

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Courts

Bombay High Court

9082

Disposal nature

Admitted/Allwd/Granted/Rule Absolute	2117
Dismissed/Rule Discharged	1339
Dispossed Off/Dismiss for Default	1338
ALLOWED	1199
DISMISSED	644
Withdrawn	559
C.A. Disposed off	556
Disposed-Off	400

Recent judgments

SK. NINNU SK. MANNA (DEAD) THR. LRS SAKRO WD/O NINNU NAURANGABADE AND OTHERS v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPT. OF REVENUE AND FOREST AND 2 OTHERS — Bombay High Court (2021-03-11)
SK. NINNU SK. MANNA (DEAD) THR. LRS SAKRO WD/O NINNU NAURANGABADE AND OTHERS v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPT. OF REVENUE AND FOREST AND 2 OTHERS — Bombay High Court (2021-03-11)
ADARSH SHIKSHAN PRASARAK MANDAL THROUGH PRESIDENT, RAJURA AND ANOTHER v. SHRI. RAKESH SADASHIV TADE AND ANOTHER — Bombay High Court (2021-03-05)
THE JOINT DIRECTOR, HEALTH SERVICES DEPT., (MALERIA AND FAILERIA), PUNE AND OTHERS v. SHRI GOPAL NAMDEORAO MALASNE AND OTHERS — Bombay High Court (2021-03-05)
NANDESH @ NANDKUMAR SHESHRAO AMBADKAR v. THE ELECTION COMMISSION OF INDIA THROUGH ITS CHAIRMAN, NEW DELHI (DELETED) AND OTHERS — Bombay High Court (2020-11-27)
ANANDRAO VITHOBA ADSUL v. SMT. NAVNEET RAVI RANA (MAIDEN MS. NAVNEET KAUR D/O HARBHAJAN SINGH KUNDLES) — Bombay High Court (2020-11-27)
SUNIL CHANDRAKANT BHALERAO v. SMT. NAVNEET RAVI RANA (MAIDEN MS. NAVNEET KAUR D/O HARBHAJAN SINGH KUNDLES) — Bombay High Court (2020-11-27)
ANANDRAO VITHOBA ADSUL v. SMT. NAVNEET RAVI RANA (MAIDEN MS. NAVNEET KAUR D/O HARBHAJAN SINGH KUNDLES) — Bombay High Court (2020-11-23)
SUNIL CHANDRAKANT BHALERAO v. SMT. NAVNEET RAVI RANA (MAIDEN MS. NAVNEET KAUR D/O HARBHAJAN SINGH KUNDLES) — Bombay High Court (2020-11-23)
DILIP S/o MAYARAM PARTETI v. STATE OF MAH. THR. PSO., POLICE STATION PARSEONI, TAH. PARSEONI, DIST. NAGPUR — Bombay High Court (2020-08-27)