YOGESH KHANNA

1,412 recorded High Court judgment(s) · 2015–2025

Courts

Disposal nature

Recent judgments

• SUSHIL KUMAR VERMA v. THE STATE (GOVT. OF NCT OF DELHI) & ANR — Delhi High Court (2025-02-04)
• ASHISH SINGH v. SMT. PUSHPA SINGH & ORS. — Delhi High Court (2025-02-03)
• LALIT MOHAN GOYAL & ANR v. STATE & ANR — Delhi High Court (2025-01-23)
• RBL BANK LTD. v. STATE GOVT. OF NCT DELHI & ANR. — Delhi High Court (2025-01-21)
• M/S KINEMATICS MARKETING PVT LTD & ORS v. MINISTRY OF CORPORATE AFFAIRS & ORS — Delhi High Court (2025-01-17)
• PAWAN KUMAR VERMA v. ALAMJEET SINGH BHATIA — Delhi High Court (2025-01-09)
• SUDHEESH AVIKKAL v. STATE OF NCT OF DELHI & ANR — Delhi High Court (2024-12-20)
• STATE (GOVT OF NCT OF DELHI) v. TABREZ SHEIKH & ORS — Delhi High Court (2024-12-11)
• BHUPINDER SINGH SETHI v. DIRECTORATE OF REVENUE INTELLIGENCE, NEW DELHI — Delhi High Court (2024-12-02)
• BHOOPENDER & ANR v. THE STATE GOVT OF NCT OF DELHI & ORS — Delhi High Court (2024-12-02)