YOGESH DUBEY JOINT REGISTRAR (JUDICIAL)

412 recorded High Court judgment(s) · 2026–2026

Courts

Allahabad High Court

412

(unspecified)	410
Disposed off/Decided on merits	1
DISMISSED AS INFRUCTUOUS	1

RAJU ALIAS RAJPAL v. STATE OF U.P. — Allahabad High Court (2026-05-17)
LEELA v. STATE OF U.P. — Allahabad High Court (2026-05-17)
SHARWAN CHAUHAN v. STATE OF U.P. — Allahabad High Court (2026-05-17)
ABHIJEET SINGH @ SONU v. STATE OF U.P. — Allahabad High Court (2026-05-17)
SHESHMANI PATEL ALIAS DEVRAJ PATEL v. STATE OF U.P. — Allahabad High Court (2026-05-17)
MUKESH v. STATE OF U.P. — Allahabad High Court (2026-05-17)
PAWAN YADAV v. STATE OF U.P. — Allahabad High Court (2026-05-17)
HASEEN @ IDDU v. STATE OF U.P. — Allahabad High Court (2026-05-17)
JAMEEL AHMAD v. STATE OF U.P. — Allahabad High Court (2026-05-17)
NASEEM KHAN v. STATE OF U.P. — Allahabad High Court (2026-05-17)