LexYOGENDRA KUMAR PUROHIT
2,855 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 2855 |
Disposal nature
| ALLOWED | 1699 |
| DISPOSED OF | 525 |
| DISMISSED | 471 |
| WITHDRAWN | 98 |
| PARTLY ALLOWED | 38 |
| MODIFIED | 7 |
| DISMISS IN DEFAULT | 7 |
| COMPROMISED | 4 |
Recent judgments
- SHANTILAL @ BABULAL v. PRAKASHCHAND — Rajasthan High Court (2025-05-23)
- JYOTI @ KANIKA v. SUNIL — Rajasthan High Court (2025-04-21)
- THE NEW INDIA ASSURANCE COMPANY LTD. v. TEKCHAND and ORS. — Rajasthan High Court (2025-02-12)
- LOKESH NAGORA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-28)
- RAHUL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-27)
- KALU REGAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-23)
- KRISH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-21)
- IBRAHIM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-14)
- SAMEER MODI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-13)
- PARMESHWAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-13)