YASHWANT VARMA, . RAVINDER DUDEJA

460 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• HARI MOHAN SHARMA v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-61(1),DELHI & ORS. — Delhi High Court (2025-01-30)
• VARIDGE VENTURES LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX 3(1)(1) & ORS. — Delhi High Court (2025-01-14)
• SHIV SHARNAM MEDICOS THROUGH ITS PROPRIETOR MR RAJ KUMAR v. SALES TAX OFFICER CLASS III AVATO WARD 14 ZONE 2 DEPTT OF STATE GOODS AND SERVICES TAX DELHI — Delhi High Court (2024-11-08)
• AADHAR INDIA v. COMMISSIONER OF GST, DEPARTMENT OF TRADE AND TAXES , NEW DELHI — Delhi High Court (2024-11-08)
• DISCOVERY COMMUNICATIONS INDIA v. ADDL. COMMISSIONER OFINCOME TAX,SPECIAL RANGE - 3, NEW DELHI. — Delhi High Court (2024-11-08)
• RAJESH GUPTA ALIAS SANJAY LALA v. UNION OF INDIA AND ORS — Delhi High Court (2024-11-06)
• ANSHUL GOEL v. M/S IFB AGRO INDUSTRIES LIMITED & ORS. — Delhi High Court (2024-11-05)
• M/S ASP MICROSYS v. UNION OF INDIA & ORS. — Delhi High Court (2024-11-05)
• SH.SHADILAL(DECEASED) (THROUGH LEGAL HEIRS) v. LAND ACQUISITION COLLECTOR AND ORS. — Delhi High Court (2024-11-05)
• NATIONAL INSTITUTE OF HEALTH & FAMILY WELFARE v. DR.C.P.RAI & ANR. — Delhi High Court (2024-11-05)