LexYASHWANT VARMA,PANKAJ MITHAL
50 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 50 |
Disposal nature
| Dismissed on merits | 29 |
| Disposed off/Decided on merits | 17 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
Recent judgments
- M/S UPENDRA KUMAR RAI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-06-19)
- SMT. UMARI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-19)
- SWARN CITY AND 3 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-06-18)
- UMESH TIWARI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-06-18)
- AVNISH SHUKLA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-06-18)
- SIDDIQE AHMAD ALIAS LADDAN v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-06-18)
- KANISHKA PANDEY v. REGISTRAT OF COMPANIES AND ANOTHER — Allahabad High Court (2020-06-18)
- ISWAR SINGH v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-06-18)
- ABDUL WAHEED EDUCATION AND CHARITABLE TRUST AND 2 OTHERS v. State of U.P. AND 9 OTHERS — Allahabad High Court (2020-06-18)
- MOHAMMAD KASIM ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-18)