YASHWANT VARMA, . HARISH VAIDYANATHAN SHANKAR

443 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• M/S CIVICE ENTEPRISE (OPC) PVT. LTD. v. PRINCIPAL COMMISSIONER OF GOODS AND SERVICE TAX NORTH DELHI & ANR. — Delhi High Court (2026-02-05)
• AKASH BANSAL (PROPRIETOR M/S SHRI PREM JI TRADERS) v. SUPERINTENDENT RANGE - 109 CENTRAL GOODS AND SERVICES TAX DEPARTMENT, DELHI WEST, DIVISION- ROHINI — Delhi High Court (2025-08-13)
• M/S IR COMPUTER TRADERS v. PRINCIPAL COMMISSIONER OF GOODS AND SERVICE TAX EAST DELHI — Delhi High Court (2025-07-23)
• M/S ROYAL ENTERPRISES v. PRINCIPAL COMMISSIONER OF GOODS AND SERVICE TAX EAST DELHI — Delhi High Court (2025-05-29)
• M/S TRIX INDIA SALES CORPORATION v. PRINCIPAL COMMISSIONER OF GOODS AND SERVICE TAX EAST DELHI — Delhi High Court (2025-05-29)
• M/S COMPACT ENTERPRISES v. PRINCIPAL COMMISSIONER OF GOODS AND SERVICE TAX EAST DELHI — Delhi High Court (2025-05-29)
• M/S CHETANYA BUILDCON PVT LTD v. SHRI LALIT MOHAN TEWARI & ORS. — Delhi High Court (2025-04-30)
• HARJIT KAUR v. ACIT, CIRCLE 34(1) DELHI — Delhi High Court (2025-04-23)
• JAINA POLYMERS v. COMMISSIONER CENTRAL GST, DELHI-WEST AND ANR — Delhi High Court (2025-03-20)
• SAI ENTERPRISES v. COMMISSIONER CENTRAL GST, DELHI-WEST, N.D AND ANR. — Delhi High Court (2025-03-20)