YASHWANT VARMA,DILIP BABASAHEB BHOSALE CJ

712 recorded High Court judgment(s) · 2017–2018

Courts

Allahabad High Court

712

Disposed off/Decided on merits	428
Dismissed on merits	154
Dismiss other than merit(DD/Non Prosec./Abated)	111
Allowed/Partly Allowed on merits	16
(unspecified)	3

MUKESH VISHWAKARMA v. AMARJEET GUPTA AND 5 ORS — Allahabad High Court (2018-10-22)
SAYYAD SAHIL ALI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-12)
ASHFAQ AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-12)
SANTOSH KUMAR SHUKLA AND 2 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-12)
SUNIL KUMAR DUBEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-12)
M/S CHOTEY LAL AND COMPANY v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-10-12)
THE MECHANICAL DEPARTMENT PRIMARY CO-OPERATIVE BANK LIMITED, NORTH EASTERN RAILWAY AND ANOTHER v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2018-10-12)
M/S RAM KUMAR RAM AUTAR AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-10-12)
RAJENDRA PRASAD YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-11)
KAJAL VERMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-11)