YASHWANT VARMA, . DHARMESH SHARMA

167 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• PRO COMMISSIONER OF INCOME TAX (CENTRAL), v. MIS OMAXE LIMITED — Delhi High Court (2025-01-07)
• PRINCIPAL COMMISSIONER OF INCOME TAX - 4 DELHI v. JOHNSON MATTHEY INDIA PVT LTD — Delhi High Court (2025-01-07)
• PRINCIPAL COMMISSIONER OF INCOME TAX - 4 DELHI v. JOHNSON MATTHEY INDIA PVT LTD — Delhi High Court (2025-01-07)
• THALES INDIA PRIVATE LIMITED, v. ADDITIONAL COMMISSIONER OF CGST, AUDIT-II, DELHI & ANR. — Delhi High Court (2025-01-07)
• IBIBO GROUP PRIVATE LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10(1) DELHI & ANR. — Delhi High Court (2025-01-07)
• THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 v. BHAIJEE COMMODITIES PVT. LTD. — Delhi High Court (2025-01-07)
• ANANT WIRE INDUSTRIES v. SALES TAX OFFICER CLASS II AVATO WARD 83 & ANR. — Delhi High Court (2024-12-23)
• GYAN DATT PANDEY v. MUNICIPAL CORPORATION OF DELHI & ANR. — Delhi High Court (2024-12-20)
• M/S PAWAN HANS LIMITED (FORMERLY KNOWN AS PAWAN HANS HELICOPTERS LIMITED) v. COMMISSIONER OF TRADE AND TAXES — Delhi High Court (2024-12-19)
• THE PR. COMMISSIONER OF INCOME TAX -4 v. H.T. MEDIA LTD. — Delhi High Court (2024-12-19)