YASHWANT VARMA,. DHARMESH SHARMA

30 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF CENTRAL TAX, GST DELHI EAST v. A S P METAL INDUSTRIES — Delhi High Court (2024-12-05)
• M/S PAWAN JAIN & SONS v. UNION OF INDIA — Delhi High Court (2023-10-13)
• BERGER PAINTS INDIA LTD v. COMMISSIONER OF TRADE AND TAXES DELHI — Delhi High Court (2023-10-09)
• COMMISSIONER OF CUSTOMS v. M/S. KANAK EXPORT — Delhi High Court (2023-09-26)
• COMMISSIONER OF CUSTOMS v. M/S M.D. OVERSEAS — Delhi High Court (2023-09-26)
• AVIRAL EDUCATION WELFARE AND CULTURAL SOCIETY & ORS. v. THE DELHI PUBLIC SCHOOL SOCIETY — Delhi High Court (2023-09-21)
• AVIRAL EDUCATION WELFARE AND CULTURAL SOCIETY & ANR. v. THE DELHI PUBLIC SCHOOL SOCIETY — Delhi High Court (2023-09-21)
• SURBHI DUBEY & ORS. v. DELHI PUBLIC SCHOOL SOCIETY & ORS. — Delhi High Court (2023-09-21)
• FEMC PRATIBHA JOINT VENTURE v. COMMISSIONER OF TRADE AND TAXES — Delhi High Court (2023-09-21)
• COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX v. ORIENTAL INSURANCE COMPANY LIMITED — Delhi High Court (2023-09-20)