YASHWANT VARMA

15,020 recorded High Court judgment(s) · 2011–2023

Courts

Allahabad High Court	14890
Delhi High Court	130

Disposed off/Decided on merits	5570
Dismissed on merits	5146
Dismiss other than merit(DD/Non Prosec./Abated)	2985
Allowed/Partly Allowed on merits	1179
(unspecified)	131
Cases not falling above	8
Decided in terms of compromise	1

BHARAT HOTELS LTD. AND ANR. v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2023-12-06)
BHARAT HOTELS LIMITED & ANR. v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2023-12-06)
ALCHEMIST HEALTHCARE LTD. AND ORS. v. UNION OF INDIA AND ORS. — Delhi High Court (2023-12-06)
INDIAN OIL CORPORATION LIMITED v. ARCELOR MITTAL NIPPON STEEL INDIA LIMITED — Delhi High Court (2023-10-10)
DR VIVEK JAIN v. PREPLADDER PRIVATE LIMITED — Delhi High Court (2023-10-09)
DAEYOUNG JUNG v. BAR COUNCIL OF INDIA & ANR. — Delhi High Court (2023-05-30)
ARCELORMITTAL INDIA PVT LTD v. JSC OGCC KAZSTROYSERVICE — Delhi High Court (2023-05-30)
M/S S. S. CON - BUILD PVT. LTD. v. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN — Delhi High Court (2023-05-09)
S.S. CON-BUILD PVT LTD v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2023-05-09)
DR. LATA MAITRI v. STATE OF DELHI & ANR. — Delhi High Court (2023-04-28)