YASHWANT VARMA

21 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• M S GOYAL TRADERS THROUGH ITS PROPRIETOR MR MUKESH GOYAL v. COMMISSIONER OF DGST DELHI & ORS. — Delhi High Court (2025-01-08)
• CIT v. VARDHMAN INDUSTRIES LTD — Delhi High Court (2025-01-08)
• COMMISSIONER OF INCOME TAX EXEMPTION DELHI v. DLF QUTAB ENCLAVE COMPLEX EDUCATIONAL CHARITABLE TRUST — Delhi High Court (2025-01-08)
• PR. COMMISSIONER OF INCOME TAX-3 v. E.I.DUPONT INDIA PVT.LTD. — Delhi High Court (2025-01-08)
• SHIVANI MADAN v. PR. COMMISSIONER OF INCOME TAX, DELHI-01 & ANR. — Delhi High Court (2025-01-08)
• UMAK EDUCATIONAL TRUST v. JOINT COMMISSIONER OF INCOME TAX EXEMPTIONS RANGE 2, DELHI — Delhi High Court (2025-01-08)
• CIT v. DELHI STOCK EXCHANGE ASSOCIATION LTD — Delhi High Court (2025-01-08)
• COMMISSIONER OF INCOME TAX v. DLF QUTAB ENCLAVE COMPLEX EDUCATIONAL CHARITABLE TRUST — Delhi High Court (2025-01-08)
• CIT v. VARDHMAN INDUSTRIES LTD — Delhi High Court (2025-01-08)
• M/S SUDARSHAN FACILITIES PVT. LTD. v. UNION OF INDIA & ORS. — Delhi High Court (2025-01-08)