YASHVIR SINGH RATHOR

2,327 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ABHINAV JINDAL v. NAVANSHEE — Punjab & Haryana High Court (2026-05-29)
• SURYA PARKASH @ SURAJ PARKASH v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• JASPAL SINGH v. MOHINDER SINGH SOHANPAL — Punjab & Haryana High Court (2026-05-27)
• TARLOCHAN SINGH v. JAGJIT KAUR — Punjab & Haryana High Court (2026-05-27)
• LAJPAT RAI v. SUDESH RANI — Punjab & Haryana High Court (2026-05-27)
• RAVINDER KUMAR v. M/S ROYALE EMPIRE & ORS — Punjab & Haryana High Court (2026-05-27)
• OM PARKASH VIJ v. NEERAJ VIJ — Punjab & Haryana High Court (2026-05-26)
• JAWALA SINGH AND ANR v. INDAL SINGH AND ORS — Punjab & Haryana High Court (2026-05-26)
• BHUPINDER KAUR AND OTHERS v. RAJESH KUMAR AND OTHERS — Punjab & Haryana High Court (2026-05-26)
• LAKHBIR SINGH v. AMARJIT KAUR — Punjab & Haryana High Court (2026-05-26)