LexYARENJUNGLA LONGKUMER
207 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 207 |
Disposal nature
| Disposed Of | 189 |
| Allowed | 5 |
| Dismissed | 4 |
| Dismissed on withdrawal with liberty to approach again | 3 |
| Dismissed As infractuous | 2 |
| Rejected | 2 |
| Dismissed On withdrawal no order for such liberty | 2 |
Recent judgments
- THE ORIENTAL INSURANCE COMPANY LTD v. SMTI LAKHI DAS and 3 ORS — Gauhati High Court (2026-04-29)
- ABDUL KARIM ALIAS KARIM BHUYAN v. RELIANCE GENERAL INSURANCE CO LTD — Gauhati High Court (2026-04-29)
- NINDESWARI RABHA v. KANIKA RABHA KALITA AND 2 ORS. — Gauhati High Court (2026-04-28)
- LABANU BORDOLOI v. SMTI JOYMOTI HALOI AND 3 ORS — Gauhati High Court (2026-04-28)
- ORIENTAL INSURANCE COMPANY LTD. v. GITA RANI SHARMA AND 5 OTHERS — Gauhati High Court (2026-04-28)
- ORIENTAL INSURANCE COMPANY LTD. v. MEENA PAUL AND 5 ORS — Gauhati High Court (2026-04-28)
- UNITED INDIA INSURANCE COMPANY LIMITED v. MUSST TAMJIDA KHATUN AND 5 ORS. — Gauhati High Court (2026-04-28)
- MD ALIUL ISLAM v. RINA MEDHI AND 2 ORS. — Gauhati High Court (2026-04-28)
- UNITED INDIA INSURANCE CO LTD v. AJOY BISWASH ALIAS SAGAR BISWASH AND 2 ORS — Gauhati High Court (2026-04-28)
- ORIENTAL INSURANCE CO. LTD. v. JOY DAS @ JOY KUMAR DAS AND 4 ORS — Gauhati High Court (2026-04-28)