LexYARENJUNGLA LONGKUMER
57 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 57 |
Disposal nature
| Disposed Of | 33 |
| Allowed | 13 |
| Dismissed on withdrawal with liberty to approach again | 5 |
| Dismissed | 4 |
| Closed | 1 |
| REMAND | 1 |
Recent judgments
- Sh. Joseph Laldingngheta v. The State of Mizoram and Anr. — Gauhati High Court (2026-05-14)
- Sh. Lalzokima v. The State of Mizoram — Gauhati High Court (2026-05-14)
- Ramngaizuala v. The State of Mizoram and Anr. — Gauhati High Court (2026-05-14)
- Sh. Lalpektluanga v. The State of Mizoram — Gauhati High Court (2026-05-13)
- Sadikul Hoque v. The State of Mizoram — Gauhati High Court (2026-05-13)
- Smt. Aizikpuii v. Sh. F. Lalthlamuana and 3 Ors. — Gauhati High Court (2026-05-13)
- Sh. B. Vanlalhruaia v. State of Mizoram and 2 Ors. — Gauhati High Court (2026-05-13)
- Smt. Aizikpuii v. Sh. F. Lalthlamuana and 3 Ors. — Gauhati High Court (2026-05-13)
- Smt. Aizikpuii v. Sh. F. Lalthlamuana and 3 Ors. — Gauhati High Court (2026-05-13)
- R Sapchama and 33 Ors. v. Ajay Kumar Bhalla and 8 Ors. — Gauhati High Court (2026-05-10)