Y.R.MEENA, . C.UPADHYAYA

1,049 recorded High Court judgment(s) · 2008–2008

Courts

Gujarat High Court

1049

38-RULE ABSOLUTE/ALLOWED @ FH	599
39-RULE DISCHARGED/DISMISSED @ FH	448
35-ANY OTHER MODE @ ADM.STAGE	2

GAEKWAD INVESTMENT CORPORATIONPVT LTD v. JAYESH JAGDISHCHANDRA DAVE — Gujarat High Court (2008-06-30)
JAY MAHAVIR (THALTEJ) OWNER'S ASSOCIATION v. JAYESH JAGDISHCHANDRA DAVE — Gujarat High Court (2008-06-30)
BHARAT FOODS CO-OPERATIVE LTD. v. STATE OF GUJARAT — Gujarat High Court (2008-06-27)
COMMSSIONER OF INCOME TAX v. VINOD UGARDAS PATEL ORAL SPECIAL DEFERRED FAMILY TRUST — Gujarat High Court (2008-06-26)
MADHURAM DISCRETIONARY FAMILY TRUST v. INCOME TAX OFFICER — Gujarat High Court (2008-06-26)
MUNNI DISCRETIONARY FAMILY TRUST v. INCOME TAX OFFICER — Gujarat High Court (2008-06-26)
COMMSSIONER OF INCOME TAX v. HARESH KARSANBHAI ORAL DISCRETIONARY FAMILY TRUST — Gujarat High Court (2008-06-26)
MADHUBALA DISCRETIONARY FAMILY TRUST v. INCOME TAX OFFICER — Gujarat High Court (2008-06-26)
MITESH DISCRETIONARY FAMILY TRUST v. INCOME TAX OFFICER — Gujarat High Court (2008-06-26)
K.KHODIDAS PATEL v. INCOME TAX OFFICER — Gujarat High Court (2008-06-26)