Y.R.MEENA, . ANANT S. DAVE

28 recorded High Court judgment(s) · 2006–2007

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	20
38-RULE ABSOLUTE/ALLOWED @ FH	7
40-WITHDRAWN @ FH	1

JAGTJIT COTTON TEXTILE MILLS LTD./ v. SURAT MUNICIPAL CORPORATION — Gujarat High Court (2007-05-04)
SHAH FORUM UMESHBHAI (MINOR) THRO.FATHER & GUARDIAN v. JUSTICE R J SHAH (RETD.) ADMISSION COMMITTEE(MEDICAL) — Gujarat High Court (2007-04-24)
A.P.M.C. VADODARA v. STATE OF GUJARAT — Gujarat High Court (2007-04-24)
PATEL GORAL BIPINBHAI(MINOR) THRO.FATHER & GUARDIAN v. JUSTICE R J SHAH (RETD.) ADMISSION COMMITTEE(MEDICAL) — Gujarat High Court (2007-04-24)
UDHANI MITESH MUKESH (MINOR) THRO.FATHER & GUARDIAN v. JUSTICE R J SHAH (RETD.) ADMISSION COMMITTEE(MEDICAL) — Gujarat High Court (2007-04-24)
SOLANKI DIMPLE PRAVINSINH- MINOR-THRO FATHER & GUARDIAN v. JUSTICE R J SHAH (RETD.) ADMISSION COMMITTEE(MEDICAL) — Gujarat High Court (2007-04-24)
NAGORI HARSHIN CHAITANYA-MINORTHRO.FATHER & GUARDIAN v. JUSTICE R J SHAH (RETD.) ADMISSION COMMITTEE(MEDICAL) — Gujarat High Court (2007-04-24)
PATEL KAUSHAL MAHENDRABHAI- MINOR. THRO.FATHER & GUARDIAN v. JUSTICE R J SHAH (RETD.) ADMISSION COMMITTEE(MEDICAL) — Gujarat High Court (2007-04-24)
PATEL RINKAL ASHOKBHAI-MINOR THRO.FATHER & GUARDIAN v. JUSTICE R J SHAH (RETD.) ADMISSION COMMITTEE(MEDICAL) — Gujarat High Court (2007-04-24)
VORA PARIDHI UDAY (MINOR) THRO.FATHER & GUARDIAN v. JUSTICE R J SHAH (RETD.) ADMISSION COMMITTEE(MEDICAL) — Gujarat High Court (2007-04-24)