LexY. LAKSHMANA RAO
4,857 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 4857 |
Disposal nature
| DISPOSED OF NO COSTS | 1557 |
| ALLOWED NO COSTS | 1422 |
| DISMISSED | 524 |
| DISMISSED AS INFRUCTUOUS | 484 |
| WITHDRAWN | 395 |
| COMPROMISE | 158 |
| DISMISSED AS ABATED | 112 |
| PARTLY ALLOWED NO COSTS | 82 |
Recent judgments
- SINGANA ACCHAMMA v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-27)
- G. Adinarayana v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-27)
- Desamsetti Appalanaidu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-27)
- Syed Shahid, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-27)
- Golla Thimmappa @ Thimmanna, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-27)
- Pallikela Rama Krishna v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-27)
- BADDELA BALARAJU v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-27)
- Korada Simmi Naidu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-27)
- BOLLEPALLI INDIRA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-27)
- KHAJA RAHEEMUDDIN v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-27)