Y. K. SRIVASTAVA

8,897 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

8897

Disposed off/Decided on merits	4631
Dismissed on merits	2518
Dismiss other than merit(DD/Non Prosec./Abated)	1132
Dismissed on merits/Rejected	302
(unspecified)	209
Allowed/Partly Allowed on merits	51
DISMISSED AS WITHDRAWN	22
Decided by Lok Adalat	16

SMT JYOTI SHISHODIYA v. HEMANT RAGHAV — Allahabad High Court (2026-05-14)
SMT ANSHIMA KHAN v. ATEEK AHMAD — Allahabad High Court (2026-05-14)
DILEEP KUMAR v. VINOD KUMAR AND 7 OTHERS — Allahabad High Court (2026-05-13)
SMT SONIYA JAIN v. VIKAS GUPTA — Allahabad High Court (2026-05-13)
SMT. SWATI BHATT v. AJEET SHARMA — Allahabad High Court (2026-05-13)
SMT. PRERNA RANA v. PARIKSHIT RANA — Allahabad High Court (2026-05-13)
SARITA v. OMVEER SINGH — Allahabad High Court (2026-05-13)
SMT. RICHA SRIVASTAV v. AKASH VIJAY SRIVASTAV — Allahabad High Court (2026-05-13)
SMT. GUNJAN v. ADESH RANJAN — Allahabad High Court (2026-05-13)
NEHA VERMA v. DHARM PRAKASH SONI — Allahabad High Court (2026-05-13)