LexY.B.BHATT, . R.P.DHOLAKIA
251 recorded High Court judgment(s) · 1998–1998
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 251 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 141 |
| 26-DISMISSED @ ADM.STAGE | 64 |
| 44-PARTLY ALLOWED @ FH | 28 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 14 |
| 46-ANY OTHER MODE @ FH | 2 |
| 27-WITHDRAWN @ ADM.STAGE | 1 |
| 33-CA DISPOSED OF | 1 |
Recent judgments
- LAND ACQUISITION & REHABILITA-TION OFFICER v. MANGALJI MOBTAJI — Gujarat High Court (1998-08-14)
- LAND ACQUISITION & REHABILITA-TION OFFICER v. MANGALJI MOBTAJI — Gujarat High Court (1998-08-14)
- LAND ACQUISITION & REHABILITA--TION OFFICER v. DALCHHABHAI DHUDABHAI — Gujarat High Court (1998-08-14)
- NATWARLAL ISHWARLAL MEHTA v. STATE OF GUJARAT — Gujarat High Court (1998-08-14)
- LAND ACQUISITION & REHABILITA-TION OFFICER v. RAJITBHAI DALAJI — Gujarat High Court (1998-08-14)
- NATIONAL THERMAL POWER CORPN. v. KILIBEN DHANJISHA PATEL — Gujarat High Court (1998-07-28)
- NATIONAL THERMAL POWER CORPN. v. MORARBHAI BHANABHAI — Gujarat High Court (1998-07-28)
- NATIONAL THERMAL POWER CORPN. v. DAYALBHAI BABARBHAI — Gujarat High Court (1998-07-28)
- NATIONAL THERMAL POWER CORPN. v. PRAVINBHAI RAMUBHAI PATEL — Gujarat High Court (1998-07-28)
- NATIONAL THERMAL POWER CORPN. v. BHULABHAI DAYALBHAI THRO'HEIRSCHHAGANBHAI BHULABHAI — Gujarat High Court (1998-07-28)