Y.B.BHATT, . M.H.KADRI

39 recorded High Court judgment(s) · 2002–2002

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	32
39-RULE DISCHARGED/DISMISSED @ FH	3
46-ANY OTHER MODE @ FH	1
35-ANY OTHER MODE @ ADM.STAGE	1
26-DISMISSED @ ADM.STAGE	1
44-PARTLY ALLOWED @ FH	1

SALUJI RAMSING v. KANTIBHAI LALJIBHAI-DELETED — Gujarat High Court (2002-04-19)
NATIONAL INSURANCE CO.LTD. v. ASHIK SAHABUDDIN KHOJA — Gujarat High Court (2002-03-08)
UNITED INDIA INS.CO.LTD. v. ARTIBEN ARVINDBHAI PATEL WD/O ARVINDBHAI PATEL — Gujarat High Court (2002-03-07)
ORIENTAL INSURANCE CO LTD. v. HEIRS & LEGAL REP.OF RAJENDRA YADAV — Gujarat High Court (2002-02-27)
ORIENTAL INSURANCE CO LTD. v. NATHUBHAI JIVABHAI SUMARA — Gujarat High Court (2002-02-27)
ORIENTAL INSURANCE CO. LTD. v. RANABHAI JIVABHAI C/O MH MEHTA — Gujarat High Court (2002-02-27)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. RAGHUBHAI ARJANBHAI. JOGRANA — Gujarat High Court (2002-02-27)
LABHUBEN GANPATBHAI ALIAS- GANESHBHAI PATEL v. SAMIR ROADWAYS — Gujarat High Court (2002-02-27)
SHUSHILABEN WD/O SURESH SANTARAM CHAUHAN v. UGABHAI DESAIBHAI MANGWAR — Gujarat High Court (2002-02-21)
GSRTC v. JAYABEN MULJIBHAI,W/O DECD. MULJIBHAI KANABHAI — Gujarat High Court (2002-02-18)