Y.B.BHATT, . M.C.PATEL

508 recorded High Court judgment(s) · 1999–2001

Courts

Gujarat High Court

508

39-RULE DISCHARGED/DISMISSED @ FH	216
38-RULE ABSOLUTE/ALLOWED @ FH	113
26-DISMISSED @ ADM.STAGE	101
46-ANY OTHER MODE @ FH	41
35-ANY OTHER MODE @ ADM.STAGE	18
31-NOTICE DISCHARGED @ ADM.STAGE	10
33-CA DISPOSED OF	9

GUJ.STATE ROAD TRANSPORT CORP v. AMARA SURA BOKHANI H/O LATE VIORBHAI AMARA — Gujarat High Court (2001-08-17)
GUJARAT STATE ROAD TRANSPORT CORP. v. HASINABEN WD/O AHMED MOTAJARI — Gujarat High Court (2001-08-16)
SHARDABEN GAJANAN PATHAK v. BANK OF BARODA — Gujarat High Court (2001-08-16)
CENTRAL BANK OF INDIA v. BHUPENDRA SHIVABHAI PATEL — Gujarat High Court (2001-08-16)
GUJARAT STATE ROAD TRANSPORT CORP. v. HASINABEN WD/O IBRAHIM KALU ANAR — Gujarat High Court (2001-08-16)
GUJARAT STATE ROAD TRANSPORT CORP. v. KHATUNBIBI WD/O ALLARAKHABHAI IMAMBHAI BELIM — Gujarat High Court (2001-08-16)
RABIYABEN MUSABHAI DAMARI v. ISMAILBHAI IBRAHIMBHAI TINTOIA — Gujarat High Court (2001-08-16)
GSRTC v. LIMBABHAI RAMBHAI KOLI (SURANI — Gujarat High Court (2001-08-14)
NATIONAL INSURANCE CO LTD. v. SALAMSINH KHUMASINH SOLANKI (KOLI) — Gujarat High Court (2001-08-13)
UNITED INDIA INSURANCE CO LTD v. HEIRS OF DECD.BHAGIRATIBEN DAMODARBHAI — Gujarat High Court (2001-08-13)