Y.B.BHATT, . H.H.MEHTA

42 recorded High Court judgment(s) · 2001–2001

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	28
46-ANY OTHER MODE @ FH	5
35-ANY OTHER MODE @ ADM.STAGE	3
26-DISMISSED @ ADM.STAGE	3
39-RULE DISCHARGED/DISMISSED @ FH	2
44-PARTLY ALLOWED @ FH	1

UNITED INDIA INSURANCE CO.LTD. v. KANTABEN KANUBHAI PARMAR — Gujarat High Court (2001-11-08)
NEW INDIA ASSURANCE CO.LTD. v. REVABEN CHANDULAL — Gujarat High Court (2001-11-08)
GUJ.STATE ROAD TRANSPORT CORP v. MANUBHAI GORDHANBHAI PADHIYAR — Gujarat High Court (2001-11-07)
DARAYAS BAMANSHAH MEDHORA v. NARIMAN BAMANSHA MEDHORA — Gujarat High Court (2001-11-06)
NATIONAL INSURANCE CO. LTD. v. SHASHIKALABEN MAHENDRABHAI THAKER — Gujarat High Court (2001-11-01)
GSRTC v. RAJUBHAI RAYJIBHAI BARIA KOLI — Gujarat High Court (2001-10-30)
ORIENTAL INSURANCE CO LTD. v. BHANUBEN LALJI GORSIYA,WD/O LATE LALJI NANJI GORSIYA — Gujarat High Court (2001-10-30)
NEW INDIA ASSURANCE CO LTD v. RENUKA SUSHANT SHAH — Gujarat High Court (2001-10-30)
RUKNUDIN AMNIYASHAH v. GHANSHYAMBHAI GORDHANBHAI KOLIPATEL — Gujarat High Court (2001-10-25)
ORIENTAL INSURANCE CO. LTD. v. HANSABEN ISHWARLAL KESHRANI — Gujarat High Court (2001-10-25)