Y.B.BHATT, . C.K.BUCH

895 recorded High Court judgment(s) · 1998–1998

Courts

Gujarat High Court

895

38-RULE ABSOLUTE/ALLOWED @ FH	357
39-RULE DISCHARGED/DISMISSED @ FH	227
44-PARTLY ALLOWED @ FH	156
45-TRANSFERRED TO CAT @ FH	58
35-ANY OTHER MODE @ ADM.STAGE	51
26-DISMISSED @ ADM.STAGE	41
27-WITHDRAWN @ ADM.STAGE	2
46-ANY OTHER MODE @ FH	2

STATE OF GUJARAT v. HEIRS OF PATEL PUJABHAI RANCHHODBHAI — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. PATEL NATVARBHAI KANJIBHAI — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. JOSHI SHARDABEN DEVSHANKER — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. BHAMBHI VAJABHAI NARAYANBHAI — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. PATEL VASTABHAI BEHCHARBHAI REVABHAI — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. JOSHI HARGOVINDBHAI CHHAGANBHAI — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. PATEL RAGHUBHAI KESHABHAI DECDTHRO' HIS HEIRS — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. JOSHI KANTILAL LALLUBHAI — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. JOSHI LALLUBHAI M.DECEASED THRO'HEIRS — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. PATEL PUNJABHAI SAVJIBHAI DECDTHRO' HIS HEIRS — Gujarat High Court (1998-05-08)