Y.B.BHATT

911 recorded High Court judgment(s) · 1995–2002

Courts

Gujarat High Court

911

46-ANY OTHER MODE @ FH	263
39-RULE DISCHARGED/DISMISSED @ FH	229
38-RULE ABSOLUTE/ALLOWED @ FH	163
44-PARTLY ALLOWED @ FH	88
42-RULE DISCHARGED @ FH	54
26-DISMISSED @ ADM.STAGE	38
31-NOTICE DISCHARGED @ ADM.STAGE	25
40-WITHDRAWN @ FH	21

JAMNADAS HIMATLAL GANDHI v. SHANTILAL GORDHANDAS GANDHI — Gujarat High Court (2002-12-27)
KACHHIA PATEL KESHAVLAL RAMDAS v. DABGHAR PURSHOTTAM NATHABHAI — Gujarat High Court (2002-12-27)
ASKARI KELVINBHAI KAMJIBHAI v. KHARADI DITAJI NANAJI — Gujarat High Court (2002-12-27)
MOHAMED TAYAB MOHAMED HUSEIN v. SAKINA GULAMNABI — Gujarat High Court (2002-12-26)
GUJARAT HOUSING BOARD, THROUGH THE EXECUTIVE ENGINEER v. . — Gujarat High Court (2002-12-26)
PRABHAKAR GOVIND MARATHE v. METHEW CHERIAN — Gujarat High Court (2002-12-26)
UNION OF INDIA & ANR TO BE SERVED ON SECRETARY v. DAHYABHAI NAROTTAMBHAI DESAI, — Gujarat High Court (2002-12-26)
USMANBHAI MOHMADBHAI v. HEIRS OF ISMAILBHAI NOORMOHMADAMINABIBI WD/O ISMAILBHAI — Gujarat High Court (2002-12-26)
BHADRESHKUMAR MANUBHAI MODI v. NEW MARK WELL — Gujarat High Court (2002-12-26)
KESHAVBHAI GOVINDBHAI RAJPUT v. JAYANTILAL KHERAJ — Gujarat High Court (2002-12-26)