WASIM SADIQ NARGAL

2,101 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

2101

Disposed Off	809
Dismissed for Non Prosecution	528
Dismissed as Withdrawn	357
Dismissed	203
Dismissed as Infractuous	155
Transferred to Central Administrative Tribunal, Jammu Bench	48
For Purpose of Compliance	1

BHIM SEN AND ANOTHER v. UT OF J AND K TH COMMISSIONER SECRETARY REVENUE DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-04-02)
MOHAMMED SADEEQ TH BACHITER SINGH v. BHARAT PETROLEUM CORPORATION LIMITED TH STATE HEAD AND OTHERS — High Court of J&K and Ladakh (2026-04-01)
AMIR FAROOQ BHATT v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-04-01)
GOVIND RAM v. RAHIS AHMED MIR — High Court of J&K and Ladakh (2026-04-01)
ZONAL MANAGER TH FCI AND ANR. v. DEEP DEVI AND ORS — High Court of J&K and Ladakh (2026-04-01)
M/S MIRSONS CONSTRUCTIONS PVT LTD TH MOHAMMAD FAROOQ AHMED MIR v. UNION OF INDIA TH SECRETARY MINISTRY OF DEFENCE NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2026-04-01)
MUSKAN MEHRA NOW MUSKAN MALIK v. UT OF J AND K TH SENIOR SUPERINTENDENT OF POLICE, KATHUA AND OTHERS — High Court of J&K and Ladakh (2026-04-01)
BALBIR KUMAR v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-04-01)
INHABITANTS OF VILLAGE JHAJJAR KOTLI DANSAL JAMMU TH DAYA KRISHAN v. U T OF J AND K TH PRINCIPAL SECRETARY PDD AND OTHERS — High Court of J&K and Ladakh (2026-04-01)
SHAMIM AKHTER v. ANIL MAHAJAN AND ANOTHER — High Court of J&K and Ladakh (2026-04-01)