WASIM SADIQ NARGAL

1,586 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

1586

Disposed Off	750
DISMISSED FOR NON PROSECUTION	315
Disposed Off as Withdrawn	306
Dismised	162
Dismissed as Infractuous	40
Transferred CAT SRINAGAR	13

MOHAMMAD ASHRAF MIR v. WAZIRA RESHI — High Court of J&K and Ladakh (2026-06-06)
PRINCIPAL WOODLAND HOUSE SCHOOL, SHIVPORA,SONWAR SRINAGAR AND OTHERS v. SHAKEEL AHMAD MALIK — High Court of J&K and Ladakh (2026-06-06)
M/S MOHAMMAD AKRAM SHEIKH PRIVATE LIMITED v. UNION TERRITORY OF J AND K AND ORS. (PUBLIC WORKS DEPARTMENT) — High Court of J&K and Ladakh (2026-06-04)
MOHAMMAD AYUOB SOFI v. UNION TERRITORY OF J AND K AND ORS. (PUBLIC WORKS DEPARTMENT) — High Court of J&K and Ladakh (2026-06-04)
GURCHARAN SINGH AND OTHERS v. STATE OF JAMMU AND KASHMIR THROUGH CHIEF SECRETARY AND OTHERS — High Court of J&K and Ladakh (2026-06-04)
MOHAMMAD SULTAN DAR AND OTHERS v. UNION TERRITORY OF J AND K AND ORS. (RURAL DEVELOPMENT) — High Court of J&K and Ladakh (2026-06-04)
AJAZ AHMAD SEH v. UNION TERRITORY OF J AND K AND ANR. (HOME) — High Court of J&K and Ladakh (2026-06-04)
NAZIRA BEGUM v. MUSHTAQ AHMAD LONE, SUB-REGITRAR/ADDL D.C.AWANTIPORA — High Court of J&K and Ladakh (2026-06-03)
MOHAMMAD ABASS LONE v. B.B.NAGAR REGIONAL PASSPORT OFFICER, SRINAGAR — High Court of J&K and Ladakh (2026-06-03)
GHULAM MOHAMMAD MATOO AND ORS v. UNION TERRITORY OF J AND K TH. CHAIRMAN(POLLUTION COMMITTEE) AND OTHERS — High Court of J&K and Ladakh (2026-06-03)