WASIM SADIQ NARGAL

51 recorded High Court judgment(s) · 2023–2024

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Courts

High Court of J&K and Ladakh

Disposal nature

Disposed Off	47
Dismissed	3
Dismissed for Non Prosecution	1

Recent judgments

ADIL AKHTAR SHAH AND ORS v. HIRDESH KUMAR SECY SCHOOL EDUCATION DEPTT JAMMU — High Court of J&K and Ladakh (2024-05-30)
ASHANI KUMAR AND OTHERS v. U T OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT AND OTHERS — High Court of J&K and Ladakh (2024-05-29)
SUKHDEV SINGH AND ANOTHER v. U T OF J AND K TH COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-03-26)
U T OF J AND K TH PRINCIPAL SECRETARY PLANNING AND DEVELOPMENT DEPTT AND OTHERS v. KAMAL KRISHAN RAZDAN — High Court of J&K and Ladakh (2024-03-04)
J AND K DIAGNOSTIC TRADERS ASSOCIATION v. STATE OF J AND K ORS — High Court of J&K and Ladakh (2023-11-29)
M/S B. R. AGROTECH LTD TH KRISHAN KUMAR VASHIST v. UNION OF INDIA TH SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE — High Court of J&K and Ladakh (2023-08-03)
M/S UPL LIMITED INDUSTRIAL GROWTH CENTRE SAMBA v. UNION OF INDIA TH SECRETARY DEPTT OF REVENUE MINISTRY OF FINANCE AND OTHERS — High Court of J&K and Ladakh (2023-08-03)
M/S SHREE BALAJI PIGMENTS PVT LTD INDUSTRIAL EXTENSION AREA KATHUA v. UNION OF INDIA TH SECRETARY DEPTT OF REVENUE MINISTRY OF FINANCE AND OTHERS — High Court of J&K and Ladakh (2023-08-03)
M/S SARASWATI AGRO CHEMICALS PVT LTD SIDCO INDUSTRIAL COMPLEX BARI BRAHMANA JAMMU v. UNION OF INDIA TH SECRETARY DEPTT OF REVENUE MINISTRY OF FINANCE AND OTHERS — High Court of J&K and Ladakh (2023-08-03)
M/S CADILLA PHARMACEUTICALS LTDTH NARENDRA BRAHMBHATT v. UNION OF INDIA TH SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI — High Court of J&K and Ladakh (2023-08-03)