WARNING LIST

208 recorded High Court judgment(s) · 2007–2024

Courts

Disposal nature

Recent judgments

• SANTOSH KUMAR SARKAR SINCE DECEASED REP BY SANAT KUMAR SARKAR v. PRODYUT KUMAR SARKAR — Calcutta High Court (2024-03-04)
• KALIPADA BERA ANR v. STATE — Calcutta High Court (2023-04-04)
• PARIMAL MONDAL v. STATE — Calcutta High Court (2023-01-05)
• SRIMAD BHAKTI SAURABH BHAK.MAHARAJ & ANR v. BAIDYA NATH SADHU — Calcutta High Court (2022-12-14)
• SANAT KR. BANDYOPADHYAY v. STATE — Calcutta High Court (2021-08-03)
• MANINDRA NATH SARKAR v. STATE — Calcutta High Court (2021-08-03)
• NUR MOHAMMAD SK. & ORS. v. STATE — Calcutta High Court (2021-08-03)
• BIVA BOSE v. STATE OF W.B. — Calcutta High Court (2021-08-03)
• BABLU ILSAM v. STATE — Calcutta High Court (2021-08-03)
• RAMKRISHNA RAY @ MUDI v. STATE OF W.B. — Calcutta High Court (2021-08-03)