W. DIENGDOH, . SANJIB BANERJEE, (FORMER)

364 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• SYNJUK KI WAHEH SHNONG JOWAI v. STATE OF MEGHALAYA AND 5 ORS. — Meghalaya High Court (2023-10-19)
• JOWAI MUNICIPAL BOARD,JOWAI AND ANR. v. STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2023-10-19)
• STATE OF MEGHALAYA v. BERNARD LYNGDOH PHAWA AND ANR. — Meghalaya High Court (2023-09-27)
• STATE OF MEGHALAYA v. BERNARD LYNGDOH PHAWA AND ANR. — Meghalaya High Court (2023-09-27)
• MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED v. ADARSH JHUNJHUNWALA AND 2 ORS. — Meghalaya High Court (2023-09-20)
• MEGHALAYA POWER DISTRIBUTION CORPORATION LTD. v. ADARSH JHUNJHUNWALA AND 2 ORS. — Meghalaya High Court (2023-09-20)
• Smt Dorothy Marbaniang v. State Of Meghalaya and Others — Meghalaya High Court (2023-08-31)
• ACQUIT R MARAK v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-28)
• AJAY N SANGMA v. STATE OF MEGHALAYA — Meghalaya High Court (2023-08-28)
• STATE OF MEGHALAYA v. BRIGHTSTARWELL MARBANIANG AND 5 ORS. — Meghalaya High Court (2023-08-23)