W. DIENGDOH, . S. VAIDYANATHAN

127 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• RIANG NAJIAR v. THE STATE OF MEGHALAYA — Meghalaya High Court (2024-08-16)
• THOMBOR SHADAP v. STATE OF MEGHALAYA AND ANOTHER — Meghalaya High Court (2024-08-16)
• DISROYWEL WAHLANG v. STATE OF MEGHALAYA — Meghalaya High Court (2024-08-16)
• THOMBOR SHADAP v. STATE OF MEGHALAYA AND ANOTHER — Meghalaya High Court (2024-08-16)
• GANGA SAGAR RAM v. THE UNION OF INDIA AND 4 ORS. — Meghalaya High Court (2024-08-16)
• WELCOME THONGNI v. THE STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2024-08-14)
• SHELDAR SYIEMLIEH v. STATE OF MEGHALAYA — Meghalaya High Court (2024-08-13)
• PYNHUN SUCHIANG v. THE STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2024-08-13)
• PLESTAR WANNIANG v. STATE OF MEGHALAYA — Meghalaya High Court (2024-08-13)
• YOWAN O. LAMARE v. THE STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2024-08-13)