LexW. DIENGDOH, . RANJIT V. MORE, (FORMER)
65 recorded High Court judgment(s) · 2021–2021
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| Meghalaya High Court | 65 |
Disposal nature
| Disposed Off | 65 |
Recent judgments
- PERMENT MARNGAR v. STATE OF MEGHALAYA AND 2 ORS — Meghalaya High Court (2021-11-01)
- PERSILA PAKYNTEIN v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2021-10-27)
- NITAL SUNA v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2021-10-27)
- IARAPLANG KHARKONGOR v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2021-10-27)
- QUEEN JULY MONTH THONGNI v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2021-10-27)
- ROBERT RAPLANG SUCHIANG v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2021-10-27)
- AROMA THABAH v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2021-10-27)
- THYWILL DONE DKHAR v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2021-10-27)
- SATISFY NAINGTI v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2021-10-27)
- STATE OF MEGHALAYA. v. JAINTIA HILLS LOWER PRIMARY SCHOOL TEACHERS ASSOCIATION. — Meghalaya High Court (2021-10-27)