W. DIENGDOH, . RANJIT MORE (FORMER JUDGE)

39 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• TOBATH SANGMA AND 4 ORS. v. STATE OF MEGHALAYA — Meghalaya High Court (2021-10-04)
• AYNAL HAQUE v. STATE OF MEGHALAYA AND 5 ORS. — Meghalaya High Court (2021-10-04)
• RINZUALA ALIAS JOSEPH A LALRINZUALLA v. UNION OF INDIA AND ANR — Meghalaya High Court (2021-09-29)
• STATE OF MEGHALAYA. v. JAINTIA HILLS LOWER PRIMARY SCHOOL TEACHERS ASSOCIATION — Meghalaya High Court (2021-09-01)
• SHEMBHALANG RYNGHANG v. THE STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2021-09-01)
• PERMENT MARNGAR v. STATE OF MEGHALAYA AND 2 ORS — Meghalaya High Court (2021-08-25)
• JENISMILIS SOHSHANG v. STATE OF MEGHALAYA AND ANR — Meghalaya High Court (2021-08-23)
• State Of Meghalaya v. Cmj Foundation — Meghalaya High Court (2021-05-06)
• ALPHON KHARDEWSAW v. STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2021-05-06)
• KIMLAND THYRNIANG v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2021-04-19)