W. DIENGDOH, . B. BHATTACHARJEE

127 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• SANDARSING WAHLANG v. STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2026-05-20)
• ELBI KHARKONGOR v. STATE OF MEGHALAYA — Meghalaya High Court (2026-05-06)
• SLANDER MAWLEIN v. STATE OF MEGHALAYA — Meghalaya High Court (2026-05-06)
• SLANDER MAWLEIN v. STATE OF MEGHALAYA — Meghalaya High Court (2026-05-06)
• TNGEN MURUH AND 2 ORS. v. THE STATE OF MEGHALAYA — Meghalaya High Court (2026-04-29)
• TNGEN MURUH AND 2 ORS. v. THE STATE OF MEGHALAYA — Meghalaya High Court (2026-04-29)
• SAMUEL THABAH v. STATE OF MEGHALAYA — Meghalaya High Court (2026-04-27)
• SEBASTIAN KHARJANA v. THE STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2026-04-27)
• DISHOS PALE@CHOS PALE v. STATE OF MEGHALAYA — Meghalaya High Court (2026-04-22)
• RIJIED NONGPHLANG v. THE STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2026-04-22)