W. DIENGDOH
1,574 recorded High Court judgment(s) · 2019–2026
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 1574 |
Disposal nature
| Disposed Off | 1416 |
| Withdrawn | 142 |
| Dismissed | 12 |
| Allowed | 2 |
| Converted | 1 |
| Rejected | 1 |
Recent judgments
- BUN PHAWA v. THE STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2026-06-05)
- ENAMUL HOQUE v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-06-04)
- DAPBIANG LYTEP v. THE STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2026-06-01)
- DEEPALI PATEL v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-05-22)
- DASHISHA PARIONG v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2026-05-19)
- MADANLAL SWAMI v. ROYAL SUNDARAM ALLIANZ INSURANCE CO. LTD. AND 2 ORS. — Meghalaya High Court (2026-05-15)
- SOSTOMONI KOCH AND 2 ORS. v. THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND 7 ORS. — Meghalaya High Court (2026-05-15)
- SHIPRA DEB v. THE STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2026-05-15)
- SOFIOR RAHMAN v. STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2026-05-15)
- TAMIZUR RAHMAN BARBHUYA v. THE STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2026-05-15)
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