W.A. SHISHAK

24 recorded High Court judgment(s) · 2001–2001

Courts

Disposal nature

Recent judgments

• MAHAVIR PRASAD AGRAWAL v. THE STATE OF C.G. and ORS. — Chhattisgarh High Court (2001-12-10)
• P.R.YADAV v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2001-11-26)
• KU.MUNNI KUJUR v. STATE OF C.G.and ORS. — Chhattisgarh High Court (2001-11-08)
• UPENDRA KUMAR GUPTA and ORS. v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2001-09-22)
• R.K. JAIN v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2001-09-20)
• SAMSHER BAHADUR SINGH v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2001-09-20)
• GANGA DAS and ORS. v. THE COLLECTOR DURG and ORS. — Chhattisgarh High Court (2001-09-18)
• MOHD.KAYYUM v. THE STATE OF C.G. — Chhattisgarh High Court (2001-08-20)
• BHARTIYA KOYALA ADHIKARI SANGH BRANCH SOUTH EASTERN COAL FIELD LTD. v. COAL INDIA LIMITED AND 2 OTHERS — Chhattisgarh High Court (2001-05-28)
• BHARTIYA KOYALA ADHIKARI SANGH BRANCH SOUTH EASTERN COAL FIELD LTD. v. COAL INDIA LIMITED AND 2 OTHERS — Chhattisgarh High Court (2001-05-28)