VRUSHALI V. JOSHI

1,247 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• PRADEEP KUMAR GUPTA v. STATE OF MAHARASHTRA THR POLICE STATION OFFICER POLICE STATION SONEGAON NAGPUR AND ANR. — Bombay High Court (2026-04-15)
• VITTHAL S/O KISANRAO RAMTEKE v. SMT SHUKRATAI W/O VITTHAL RAMTEKE — Bombay High Court (2025-12-24)
• DEVANAND KISAN CHAVHAN v. THE STATE OF MAHARASHTRA THR PSO PS SONALA TQ SANGRAMPUR DIST BULDHANA — Bombay High Court (2025-12-24)
• MOHAMMAD MUBASSIR @ CHAND S/O SHEIKH SHABBIR v. THE STATE OF MAHARASHTRA THR PS., KAPIL NAGAR, NAGPUR — Bombay High Court (2025-12-24)
• AMAN DILIP GHODESWAR v. STATE OF MAHARASHTRA THR PSO, PS KANHAN, (GRAMIN) DIST. NAGPUR — Bombay High Court (2025-12-23)
• BABAN S/O. SAKHARAM THIGALE v. STATE OF MAH. THR. PSO, PS, ANDHERA, TQ. AND DIST. BULDHANA. — Bombay High Court (2025-12-23)
• FAIZAN @ BABA FAIMUDDIN SHEIKH v. THE STATE OF MAHARASHTRA THR PSO., PS PARDI,, DIST. NAGPUR — Bombay High Court (2025-12-23)
• SAYYED SALAM SAYYED PASHAMIYA v. THE STATE OF MAHARASHTRA THR PSO PS RAMNAGAR, CHANDRAPUR TQ AND DIST CHANDRAPUR AND ANR — Bombay High Court (2025-12-23)
• SACHIN PRAKASH YADAV v. STATE OF MAHARASHTRA THR PSO., PS KANHAN, NAGPUR — Bombay High Court (2025-12-23)
• BHUSHAN MAROTI MAHALLE v. STATE OF MAHARASHTRA THR. P.S.O. GADGE NAGAR, AMRAVATI, TQ. AND DIST. AMRAVATI — Bombay High Court (2025-12-23)