VIVEK VARMA

12,875 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

12875

Allowed/Partly Allowed on merits	6655
Disposed off/Decided on merits	3326
Dismiss other than merit(DD/Non Prosec./Abated)	1609
Dismissed on merits	761
DISMISSED AS WITHDRAWN	341
(unspecified)	148
DISMISSED AS INFRUCTUOUS	17
DISMISSED AS NOT PRESSED	10

ABHAY TIWARI v. STATE OF U.P. — Allahabad High Court (2026-05-17)
SHOBHNATH @ SHOBHAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-14)
KHADAK SINGH @ ARJUN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-14)
RITIK KUMAR v. STATE OF U.P. — Allahabad High Court (2026-05-13)
DILSHAD SHABBAN v. STATE OF U.P. — Allahabad High Court (2026-05-13)
SANTOSH SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-13)
MUKESH SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-13)
AJIT YADAV v. STATE OF U.P. — Allahabad High Court (2026-05-13)
VIKAS v. STATE OF U.P. — Allahabad High Court (2026-05-13)
PRAMOD KUMAR v. STATE OF U.P. — Allahabad High Court (2026-05-13)