VIVEK SINGH THAKUR, . SUSHIL KUKREJA

692 recorded High Court judgment(s) · 2021–2026

Courts

Himachal Pradesh High Court

692

Disposed Off	558
Dismissed as withdrawn	46
Dismissed	39
Allowed	28
Granted	9
Dissmiss For Default/Non-Prosecution	6
Abated	2
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	2

ASHOK KUMARI PURI v. THE DEPUTY DIRECTOR GENERAL OF FOREST-CUM-APPELLATE AUTHORITY AND OTHERS — Himachal Pradesh High Court (2026-05-25)
ASHOK KUMAR v. THE DEPUTY DIRECTOR GENERAL OF FOREST-CUM-APPELLATE AUTHORITY AND OTHERS — Himachal Pradesh High Court (2026-05-25)
SWAROOP SINGH RANA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2026-05-06)
STATE OF HP AND ORS v. Mars Bottlers Una Pvt LTD AND ANR — Himachal Pradesh High Court (2026-04-08)
M/S LIONS SERVICES v. STATE OF HP AND ORS — Himachal Pradesh High Court (2026-03-23)
M/S LIONS SERVICES through its sole Propreitor v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-03-23)
M/S LIONS SERVICES through its sole Proprietor v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-03-23)
M/S BALDEV KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-03-23)
RADHIKA THAKUR v. PUNEET KASHYAP — Himachal Pradesh High Court (2026-01-06)
JEEVA NAND AND OTHERS v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-12-31)