VIVEK SINGH THAKUR, . SATYEN VAIDYA

45 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• RAKESH KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-16)
• NINU MEDIA PVT LTD v. THE STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2024-09-16)
• DINESH v. STATE OF HP — Himachal Pradesh High Court (2024-09-16)
• SATISH KUMAR v. HRTC — Himachal Pradesh High Court (2024-09-16)
• BHARTENDU BHARDWAJ v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2024-09-16)
• RASHMI KUMARI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-08-31)
• AJAY KUMAR v. HPSEBL — Himachal Pradesh High Court (2023-07-04)
• HALAYA DEVI v. CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA AND ANOTHER — Himachal Pradesh High Court (2023-07-04)
• Harka Bahadur v. State of HP — Himachal Pradesh High Court (2023-07-04)
• AJAY SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-07-03)