VIVEK SINGH THAKUR, . SANDEEP SHARMA

418 recorded High Court judgment(s) · 2010–2026

Courts

Himachal Pradesh High Court

418

Disposed Off	325
Dismissed	47
Dismissed as withdrawn	20
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	13
Dissmiss For Default/Non-Prosecution	8
Allowed	2
Abated	1
Dismissed/Rule Discharged	1

TARSEEM KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-03-24)
SURINDER v. CSKHPKV — Himachal Pradesh High Court (2025-12-17)
Kartar v. CSKHPKV — Himachal Pradesh High Court (2025-12-17)
Bimla Devi v. CSKHPKV — Himachal Pradesh High Court (2025-12-17)
R.K.VERMA v. HIGH COURT OF HP — Himachal Pradesh High Court (2025-07-07)
MADAN KUMAR v. THE HONOURABLE HIGH COURT OF HIMACHAL PRADESH — Himachal Pradesh High Court (2025-07-07)
HP STATE FOREST DEVELOPMENT CORPORATION LTD AND ANOTHER v. RAJEEV CHAUHAN — Himachal Pradesh High Court (2025-06-04)
THE HIMACHAL PRADESH STAFF SELECTION COMMISSION v. PINKI BAGGA AND ORS — Himachal Pradesh High Court (2025-03-11)
UDHAM SINGH CHAUDHARY v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2025-01-10)
Ami Chand v. STATE OF HP — Himachal Pradesh High Court (2024-12-04)