LexVIVEK SINGH THAKUR, . ROMESH VERMA
893 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 893 |
Disposal nature
| Disposed Off | 801 |
| Allowed | 41 |
| Dismissed | 29 |
| Dismissed as withdrawn | 19 |
| DELAY CONDONATED/REJECTED. | 1 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 1 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- DEVINDER KUMAR v. THE STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-04-25)
- MANSA RAM SHARMA AND ANOTHER v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-04-25)
- KULDEEP AND ANR v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-04-25)
- SANGITA KAUSHAL AND OTHERS v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-04-25)
- DINESH KUMAR AND OTHERS v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-04-25)
- STATE OF HP v. Dilwar Singh alias Sonu — Himachal Pradesh High Court (2026-04-08)
- STATE OF HP v. MILAP CHAND — Himachal Pradesh High Court (2026-03-13)
- Mehar Singh v. State of HP — Himachal Pradesh High Court (2026-01-09)
- YUG RAJ THAKUR AND OTHERS v. SJVNL — Himachal Pradesh High Court (2026-01-09)
- RICHA SHARMA v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-01-09)