LexVIVEK SINGH THAKUR, . BIPIN CHANDER NEGI
933 recorded High Court judgment(s) · 2017–2026
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 933 |
Disposal nature
| Disposed Off | 771 |
| Dismissed | 85 |
| Dismissed as withdrawn | 55 |
| Dissmiss For Default/Non-Prosecution | 8 |
| Allowed | 6 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 3 |
| Allowed To be withdrawn | 2 |
| Dismissed for non-complying conditional Order | 1 |
Recent judgments
- COURT ON ITS OWN MOTION v. STATE OF AND ORS. — Himachal Pradesh High Court (2026-05-05)
- Nadeem v. State of HP — Himachal Pradesh High Court (2025-12-20)
- SATYA PRAKASH v. STATE OF HP — Himachal Pradesh High Court (2025-10-29)
- SATYA PRAKASH v. STATE OF HP — Himachal Pradesh High Court (2025-10-29)
- SATYA PRAKASH v. STATE OF HP — Himachal Pradesh High Court (2025-09-23)
- Narian Dass v. STATE OF HP — Himachal Pradesh High Court (2025-09-23)
- SANDEEP NAGTA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-09-22)
- RAJESH KUMAR v. STATE OF HP — Himachal Pradesh High Court (2025-08-27)
- DINESH v. STATE — Himachal Pradesh High Court (2025-08-20)
- DULO RAM v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-07-22)