VIVEK SINGH THAKUR

7,382 recorded High Court judgment(s) · 2001–2026

Courts

Himachal Pradesh High Court

7382

Disposed Off	5088
Dismissed	789
Allowed	518
Dismissed as withdrawn	306
DISPOSED OFF	146
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	110
Allowed To be withdrawn	86
Admitted & Disposed Off	70

NHAI v. ABDUL MAJID — Himachal Pradesh High Court (2026-05-29)
SHYAM LAL v. UOI AND OTHERS — Himachal Pradesh High Court (2026-05-15)
BHIME RAM ALIAS BHIM DEV v. UOI AND OTHERS — Himachal Pradesh High Court (2026-05-15)
NHAI v. HANS RAJ — Himachal Pradesh High Court (2026-05-08)
SOMA DEVI AND OTHERS v. GENERAL PUBLIC AND OTHERS — Himachal Pradesh High Court (2026-04-17)
JOGINDRA CENTRAL CO-PERATIVE BANK LTD v. M/S HIMACHAL ALUMINIUM CO. LTD. — Himachal Pradesh High Court (2026-04-17)
ORIENTAL INSURANCE COMPANY v. PREM CHAND — Himachal Pradesh High Court (2026-03-20)
UMESH CHANDER v. C PAULRASU — Himachal Pradesh High Court (2026-03-20)
ORIENTAL INSURANCE COMPANY v. PREM CHAND — Himachal Pradesh High Court (2026-03-20)
INDER DEV v. THE STATE OF HP — Himachal Pradesh High Court (2026-03-13)