VIVEK PURI

7,711 recorded High Court judgment(s) · 2019–2024

Courts

Disposal nature

Recent judgments

• SURESH KUMARI v. SURENDER KUMAR AND OTHERS — Punjab & Haryana High Court (2024-01-11)
• HARPREET SINGH @ DOLI v. UT ADMINISTRATION AND OTHERS — Punjab & Haryana High Court (2023-12-18)
• BHARAT v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-12-18)
• BALRAJ SINGH AND ANOTHER v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-12-18)
• VARUN WADHERA AND OTHERS v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-12-18)
• DEEPAK v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-12-18)
• VISHESH KAILEWALA v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-12-18)
• SATNAM SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-12-18)
• HARMANJIT SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-12-18)
• SUPINDER SINGH AND OTHERS v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-12-18)