VIVEK KUMAR SINGH,RAJESH SINGH CHAUHAN

468 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

468

Disposed off/Decided on merits	321
DISMISSED AS NOT PRESSED	60
Dismissed on merits/Rejected	37
DISMISSED AS INFRUCTUOUS	28
DISMISSED AS WITHDRAWN	9
Dismiss other than merit(DD/Non Prosec./Abated)	7
Allowed/Partly Allowed on merits/Granted	4
Consigned to Record	2

DASHRATH @ DASILA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-12-21)
SMT. SHIVANI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. U.P. GOVT. LKO. AND OTHERS — Allahabad High Court (2022-12-21)
ANAND KUMAR MISHRA v. STATE OF U.P. THRU. SECY. DEPTT. HOME, SECTT. LKO. AND OTHERS — Allahabad High Court (2022-12-21)
AASHNI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-12-21)
SWAYAMBAR PRASAD AND OTHERS v. STATE OF U.P. THRU. SECY. HOME. CIVIL SECRETT. U.P. LKO. AND OTHERS — Allahabad High Court (2022-12-21)
SOHAN LAL VERMA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-12-21)
BUDDHEELAL v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-12-21)
MOHD. FARMAN v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-12-21)
RAJ KUMAR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME, LKO. AND OTHERS — Allahabad High Court (2022-12-21)
SURENDRA SINGH ALIAS PAPPU v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2022-12-21)